Jagpal Singh vs State Of U.P. And Others
2011 Latest Caselaw 4939 ALL

Citation : 2011 Latest Caselaw 4939 ALL
Judgement Date : 29 September, 2011

Allahabad High Court

Jagpal Singh vs State Of U.P. And Others on 29 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 42518 of 2007
 

 
Petitioner :- Jagpal Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- K.D. Tiwari
 
Respondent Counsel :- C.S.C
 

 
Hon'ble Sunil Hali,J.

Office is directed to comply with the order dated 26.9.2011 and place the record of Civil Misc. Writ Petition No. 25152 of 2007 with this petition.

List after Dashehra vacation.

Order Date :- 29.9.2011

Download the LatestLaws.com Mobile App