Mohd. Moin vs State Of U.P. And Others
2011 Latest Caselaw 4906 ALL

Citation : 2011 Latest Caselaw 4906 ALL
Judgement Date : 28 September, 2011

Allahabad High Court

Mohd. Moin vs State Of U.P. And Others on 28 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 54662 of 2011
 

 
Petitioner :- Mohd. Moin
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ateeq Ahmad Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that he has not received instruction. He prays further time to seek the instruction.

Put up this case on 17.10.2011 as fresh. Any appointment in pursuance of the fresh advertisement issued on 5.9.2011 will be subject to the decision of the writ petition so far as the appointment in Hamirpur is concerned.

Order Date :- 28.9.2011

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