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Pravesh Kumar vs State Of U.P. And Others
2011 Latest Caselaw 4904 ALL

Citation : 2011 Latest Caselaw 4904 ALL
Judgement Date : 28 September, 2011

Allahabad High Court
Pravesh Kumar vs State Of U.P. And Others on 28 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 52051 of 2011
 

 
Petitioner :- Pravesh Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.P. Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today, the same may be placed on record.

Learned Standing Counsel produced before the Court medical test dated 18.11.2009 wherein the petitioner was found unfit. A letter dated 1.10.2010 written by the Police Superintendent Crime, District Muzaffarnagar addressed to the Deputy Senior Superintendent of Police (Establishment), U.P. Police, Lucknow has also been produced wherein in the list of the persons, who have been subjected to re-medical test, the name of the petitioner has been shown and the date of the medical test is mentioned as 5.2.2010 and the petitioner was found unfit. The second medical test report has not been produced.

Learned Standing Counsel is directed to file counter affidavit annexing the copy of both the medical reports.

Put up this case on 13.10.2011 as fresh.

Order Date :- 28.9.2011

OP

 

 

 
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