Matiur-Rehman vs State Of U.P.
2011 Latest Caselaw 4902 ALL

Citation : 2011 Latest Caselaw 4902 ALL
Judgement Date : 28 September, 2011

Allahabad High Court

Matiur-Rehman vs State Of U.P. on 28 September, 2011

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 25476 of 2011
 

 
Petitioner :- Matiur-Rehman
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mohd. Shoeb Khan
 
Respondent Counsel :- Govt. Advocate
 
Criminal Misc. Correction Application No. 293398 Of 2011. 
 
Hon'ble Bala Krishna Narayana,J.

This is an application for correction of the order dated 22.9.2011.

The application is allowed.

Corrections have been made in the original order.

Office is directed to correct certified copy, if already issued.

Order Date :- 28.9.2011

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