Nagar Nigam, Kanpur Through ... vs Rajesh Kumar Rawat, And Ors
2011 Latest Caselaw 4900 ALL

Citation : 2011 Latest Caselaw 4900 ALL
Judgement Date : 28 September, 2011

Allahabad High Court

Nagar Nigam, Kanpur Through ... vs Rajesh Kumar Rawat, And Ors on 28 September, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 1318 of 1998
 

 
Petitioner :- Nagar Nigam, Kanpur Through Project Officer
 
Respondent :- Rajesh Kumar Rawat, And Ors
 
Petitioner Counsel :- Ashok Mehta,C.N. Tripathi,Lalji Sinha,M.M.D.Agarwal
 
Respondent Counsel :- C.S.C.,Ashwani Mishra,S.D.Dubey, Sandeep Saxena,V.C.Mishra
 

 
Hon'ble V.K. Shukla,J.

CORRECTION APPLICATION

The judgment, correction of which has been sought for by means of this application, is self contained judgment. It does not require any correction.

The application is accordingly, rejected.

Order Date :- 28.9.2011

SRY

Download the LatestLaws.com Mobile App