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Uttar Pradesh Jal Nigam & Others vs M/S Chaddha And Company, ...
2011 Latest Caselaw 4899 ALL

Citation : 2011 Latest Caselaw 4899 ALL
Judgement Date : 28 September, 2011

Allahabad High Court
Uttar Pradesh Jal Nigam & Others vs M/S Chaddha And Company, ... on 28 September, 2011
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION DEFECTIVE No. - 156 of 2010
 

 
Petitioner :- Uttar Pradesh Jal Nigam & Others
 
Respondent :- M/S Chaddha And Company, Allahabad
 
Petitioner Counsel :- Amit Dube
 
Respondent Counsel :- Gulrez Khan,J.H.Khan,P.R. Ganguly
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the request of the learned counsel for the revisionist.

Order Date :- 28.9.2011

VPC

 

 

 
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