Citation : 2011 Latest Caselaw 4897 ALL
Judgement Date : 28 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 55333 of 2011 Petitioner :- Ratan Lal Respondent :- State Of U.P. & Others Petitioner Counsel :- N.L. Srivastava Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
CIVIL MISC. CORRECTION APPLICATION NO. 293362 OF 2011.
In first paragraph of the order dated 22.9.2011, the word GPF amounting to stands deleted.
The application is allowed.
Order Date :- 28.9.2011
OP
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