Smt. Saroj Srivastava vs State Of U.P. And Others
2011 Latest Caselaw 4895 ALL

Citation : 2011 Latest Caselaw 4895 ALL
Judgement Date : 28 September, 2011

Allahabad High Court

Smt. Saroj Srivastava vs State Of U.P. And Others on 28 September, 2011

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 440 of 2011
 

 
Petitioner :- Smt. Saroj Srivastava
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- B.K. Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

As prayed by learned counsel for the applicant, list this case in the next cause list.

Order Date :- 28.9.2011

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