Rajni Kant Pandey And Anr. vs State Of U.P. And Others
2011 Latest Caselaw 4894 ALL

Citation : 2011 Latest Caselaw 4894 ALL
Judgement Date : 28 September, 2011

Allahabad High Court

Rajni Kant Pandey And Anr. vs State Of U.P. And Others on 28 September, 2011

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 53206 of 2011
 

 
Petitioner :- Rajni Kant Pandey And Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vashistha Tiwari
 
Respondent Counsel :- Govt. Advocate
 
Criminal Misc. Correction Application No. 293399 Of 2011. 
 
Hon'ble Bala Krishna Narayana,J.

This is an application for correction of the order dated 14.9.2011.

The application is allowed.

Corrections have been made in the original order.

Office is directed to correct certified copy, if already issued.

Order Date :- 28.9.2011

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