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Fasahat Ali vs State Of U.P. And Others
2011 Latest Caselaw 4893 ALL

Citation : 2011 Latest Caselaw 4893 ALL
Judgement Date : 28 September, 2011

Allahabad High Court
Fasahat Ali vs State Of U.P. And Others on 28 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 44958 of 2011
 

 
Petitioner :- Fasahat Ali
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.K.S. Bais
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Smt. Asha Kumari, C.D.P.O., Badaun is present in the Court. She stated that Ms. Shyam Kumari, District Programme Officer, Badaun is ill, therefore she could not appear and neither able to show cause. She prayed a week's time to comply with the order dated 5.1.2010.

On her request, put up this case on 18.10.2011 as fresh.

Order Date :- 28.9.2011

OP

 

 

 
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