Const. 15 T. P. Vijay Pal Singh And ... vs State Of U.P. & Others
2011 Latest Caselaw 4891 ALL

Citation : 2011 Latest Caselaw 4891 ALL
Judgement Date : 28 September, 2011

Allahabad High Court

Const. 15 T. P. Vijay Pal Singh And ... vs State Of U.P. & Others on 28 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 54274 of 2011
 

 
Petitioner :- Const. 15 T. P. Vijay Pal Singh And Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rajesh Yadav
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel is directed to file counter affidavit within three weeks. Rejoinder affidavit may be filed within one week thereafter.

List this case for final disposal in the week commencing 14.11.2011 along with Writ Petition No. 44709 of 2008 and Writ Petition No. 34994 of 2008. The transfer will be subject to the decision of the writ petition.

Order Date :- 28.9.2011

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