Tahseen vs State Of U.P.
2011 Latest Caselaw 4890 ALL

Citation : 2011 Latest Caselaw 4890 ALL
Judgement Date : 28 September, 2011

Allahabad High Court

Tahseen vs State Of U.P. on 28 September, 2011

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 85 of 2010
 

 
Petitioner :- Tahseen
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.M. Iqbal Hasan
 
Respondent Counsel :- Govt. Advocate
 
Criminal Misc. Correction Application No. 293373 Of 2011. 
 
Hon'ble Bala Krishna Narayana,J.

This is an application for correction of the order dated 20.9.2011.

The application is allowed.

Corrections have been made in the original order.

Office is directed to correct certified copy, if already issued.

Order Date :- 28.9.2011

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