Mukesh Kumar And Others vs State Of U.P. And Others
2011 Latest Caselaw 4878 ALL

Citation : 2011 Latest Caselaw 4878 ALL
Judgement Date : 27 September, 2011

Allahabad High Court

Mukesh Kumar And Others vs State Of U.P. And Others on 27 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 54258 of 2011
 

 
Petitioner :- Mukesh Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Durga Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

CIVIL MISC. CORRECTION APPLICATION NO. 291637 OF 2011.

In paragraph-2 of the order dated 23.9.2011, in place of Seasonal Collection Ameens, Seasonal Collection Peons be read.

The application is allowed.

Order Date :- 27.9.2011

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