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M/S Anuj Shoes Limited vs Commissioner Of Commercial Tax, ...
2011 Latest Caselaw 4862 ALL

Citation : 2011 Latest Caselaw 4862 ALL
Judgement Date : 26 September, 2011

Allahabad High Court
M/S Anuj Shoes Limited vs Commissioner Of Commercial Tax, ... on 26 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- SALES/TRADE TAX REVISION No. - 713 of 2010
 

 
Petitioner :- M/S Anuj Shoes Limited
 
Respondent :- Commissioner Of Commercial Tax, U.P. Lucknow
 
Petitioner Counsel :- S.D. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

List this case after four weeks. In the meantime, the parties may exchange their affidavits.

Till the next date of listing, the interim order shall continue.

Order Date :- 26.9.2011

OP

 

 

 
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