Bhagwan Singh vs State Of U.P. And Others
2011 Latest Caselaw 4859 ALL

Citation : 2011 Latest Caselaw 4859 ALL
Judgement Date : 26 September, 2011

Allahabad High Court

Bhagwan Singh vs State Of U.P. And Others on 26 September, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 69499 of 2010
 

 
Petitioner :- Bhagwan Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Radha Kant Ojha,Jitendra Kumar Yadav
 
Respondent Counsel :- C. S. C.,G. Khan,J.H. Khan,S. R. Singh
 

 
Hon'ble Dilip Gupta,J.

Counter affidavit filed today be kept on record.

Learned counsel for the petitioner prays for and is granted two weeks' time to file the rejoinder affidavit.

List this petition in the week commencing 10th October, 2011. Interim order shall continue till the next date of listing.

Order Date :- 26.9.2011

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