Smt. Geeta Pandey vs State Of U.P. And Others
2011 Latest Caselaw 4857 ALL

Citation : 2011 Latest Caselaw 4857 ALL
Judgement Date : 26 September, 2011

Allahabad High Court

Smt. Geeta Pandey vs State Of U.P. And Others on 26 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 44596 of 2011
 

 
Petitioner :- Smt. Geeta Pandey
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Arvind Kumar Shukla,Rita Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Heard Sri A.K. Shukla, learned counsel for the petitioner, learned Standing Counsel appearing on behalf of respondent nos. 1 to 4 and Sri K. Ajit, learned counsel appearing on behalf of respondent no. 5.

Judgment is reserved.

Order Date :- 26.9.2011

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