Citation : 2011 Latest Caselaw 4847 ALL
Judgement Date : 26 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- APPLICATION U/S 482 No. - 5462 of 2002 Petitioner :- Prem Prakash Respondent :- Manoj Prabhakar & Another Petitioner Counsel :- V.B. Rao,U.B. Rao,V.P. Srivastava,V.P. Varshney Respondent Counsel :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
List in the next cause list along with Crl. Misc. Application U/S 482 No. 5066 of 2009 before appropriate Bench.
Order Date :- 26.9.2011
v.k.updh.
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