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Saiyad Rahmatullah vs State Of U.P. & Another
2011 Latest Caselaw 4844 ALL

Citation : 2011 Latest Caselaw 4844 ALL
Judgement Date : 26 September, 2011

Allahabad High Court
Saiyad Rahmatullah vs State Of U.P. & Another on 26 September, 2011
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 8476 of 2003
 

 
Petitioner :- Saiyad Rahmatullah
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- M.D. Misra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

list in the next cause list.

Order Date :- 26.9.2011

v.k.updh.

 

 

 
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