Yashwant vs State Of U.P.And Another
2011 Latest Caselaw 4839 ALL

Citation : 2011 Latest Caselaw 4839 ALL
Judgement Date : 26 September, 2011

Allahabad High Court

Yashwant vs State Of U.P.And Another on 26 September, 2011

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 21295 of 2011
 

 
Petitioner :- Yashwant
 
Respondent :- State Of U.P.And Another
 
Petitioner Counsel :- P.K.Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

List in the next cause list before appropriate Bench, showing the name of Sri Ashok Kumar Singh, as counsel for O.P. No. 2.

This matter shall not be treated to be part heard or tied up to this Bench.

Interim order shall continue till next date of listing.

Order Date :- 26.9.2011

v.k.updh.

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