Rudra Pratap Singh Chauhan vs Judge Family Court Agra & Another
2011 Latest Caselaw 4838 ALL

Citation : 2011 Latest Caselaw 4838 ALL
Judgement Date : 26 September, 2011

Allahabad High Court

Rudra Pratap Singh Chauhan vs Judge Family Court Agra & Another on 26 September, 2011

Bench: Rakesh Tiwari, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 50150 of 2002
 

 
Petitioner :- Rudra Pratap Singh Chauhan
 
Respondent :- Judge Family Court Agra & Another
 
Petitioner Counsel :- Pankaj Misra
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Vijay Prakash Pathak,J.

The office is directed to place this case before his Lordship Hon'ble the Chief Justice for nomination of another Bench of which one of us ( Hon. Rakesh Tiwari,J.) is not a member.

Order Date :- 26.9.2011

CPP/-

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