Citation : 2011 Latest Caselaw 4837 ALL
Judgement Date : 26 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 53501 of 2011 Petitioner :- Hari Shankar And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Siddharth Khare,Ashok Khare Respondent Counsel :- C.S.C.,Ajeet Dubey Hon'ble Dilip Gupta,J.
Heard learned counsel for the parties.
Judgment reserved.
Order Date :- 26.9.2011
SK
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!