Citation : 2011 Latest Caselaw 4834 ALL
Judgement Date : 26 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 43888 of 2011 Petitioner :- Jhabbu Lal Respondent :- State Of U.P. And Others Petitioner Counsel :- Neeraj Tripathi Respondent Counsel :- C.S.C.,S.K. Mishra Hon'ble Rajes Kumar,J.
List this case after four weeks. In the meantime, the parties may exchange their affidavits.
Till the next date of listing, the interim order shall continue.
Order Date :- 26.9.2011
OP
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