Lalji Yadav vs Tahsildar & Others
2011 Latest Caselaw 4817 ALL

Citation : 2011 Latest Caselaw 4817 ALL
Judgement Date : 23 September, 2011

Allahabad High Court

Lalji Yadav vs Tahsildar & Others on 23 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 21062 of 1996
 

 
Petitioner :- Lalji Yadav
 
Respondent :- Tahsildar & Others
 
Petitioner Counsel :- Satish Chandra
 
Respondent Counsel :- C.S.C.,A.K. Mishra
 

 
Hon'ble Sunil Hali,J.

Learned counsel for the petitioner prays for and granted two weeks' time to file 'No Dues Certificate'.

List thereafter.

Order Date :- 23.9.2011

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