Qayyum vs State Of U.P.
2011 Latest Caselaw 4790 ALL

Citation : 2011 Latest Caselaw 4790 ALL
Judgement Date : 22 September, 2011

Allahabad High Court

Qayyum vs State Of U.P. on 22 September, 2011

Bench: Devendra Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22488 of 2011
 

 
Petitioner :- Qayyum
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.S. Shah
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Devendra Pratap Singh,J.

Heard in part.

List on 25th of November 2011.

Order Date :- 22.9.2011

PKG

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