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Indrawati vs State Of U.P. And Others
2011 Latest Caselaw 4778 ALL

Citation : 2011 Latest Caselaw 4778 ALL
Judgement Date : 21 September, 2011

Allahabad High Court
Indrawati vs State Of U.P. And Others on 21 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 54728 of 2011
 

 
Petitioner :- Indrawati
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Paritosh Kumar Malviya
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J. 

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 21.9.2011

OP

 

 

 
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