Citation : 2011 Latest Caselaw 4777 ALL
Judgement Date : 21 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 37172 of 2007 Petitioner :- Sushil Kumar Respondent :- State Of U.P. & Others Petitioner Counsel :- M.D. Misra,P.S. Mishra,R.S. Misra Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
Learned Standing Counsel prays for and is granted three weeks' time to file counter affidavit.
List thereafter.
Order Date :- 21.9.2011
NS
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