Mohd. Jama @ Salim vs State Of U.P.
2011 Latest Caselaw 4776 ALL

Citation : 2011 Latest Caselaw 4776 ALL
Judgement Date : 21 September, 2011

Allahabad High Court

Mohd. Jama @ Salim vs State Of U.P. on 21 September, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 3819 of 2006
 

 
Petitioner :- Mohd. Jama @ Salim
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Lal Prabhakar Singh,G.R.S. Pal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Allowed. For order, see order of date passed on separate sheets in criminal appeal no. 4962 of 2006.

Order Date :- 21.9.2011

Sharad

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