M/S Digboi Petroleum Limited vs M/S Tomar Detective Security ...
2011 Latest Caselaw 4769 ALL

Citation : 2011 Latest Caselaw 4769 ALL
Judgement Date : 21 September, 2011

Allahabad High Court

M/S Digboi Petroleum Limited vs M/S Tomar Detective Security ... on 21 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 37672 of 2007
 

 
Petitioner :- M/S Digboi Petroleum Limited
 
Respondent :- M/S Tomar Detective Security Private Limited Through S.Tomar
 
Petitioner Counsel :- M.K. Gupta
 
Respondent Counsel :- R.K. Sinha,S.C.
 

 
Hon'ble Sunil Hali,J.

Issue notice to the respondent. Steps be taken within a week.

List after service of notice.

Order Date :- 21.9.2011

(Justice Sunil Hali)

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