Rajesh Kumar Shukla vs The State Of U.P And Anr.
2011 Latest Caselaw 4757 ALL

Citation : 2011 Latest Caselaw 4757 ALL
Judgement Date : 20 September, 2011

Allahabad High Court

Rajesh Kumar Shukla vs The State Of U.P And Anr. on 20 September, 2011

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 3595 of 2011
 

 
Petitioner :- Rajesh Kumar Shukla
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- R.B.S Rathaur
 
Respondent Counsel :- Govt. Advocate,P.Chatraverty
 

 
Hon'ble Ashwani Kumar Singh,J.

List this case before another Bench.

Let the matter be placed before Hon'ble the Chief Justice, for nomination of Bench, if possible today.

Order Date :- 20.9.2011

kvg/-

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