Anuradha Singh And Others vs State Of U.P. Thru Its Secy. And ...
2011 Latest Caselaw 4756 ALL

Citation : 2011 Latest Caselaw 4756 ALL
Judgement Date : 20 September, 2011

Allahabad High Court

Anuradha Singh And Others vs State Of U.P. Thru Its Secy. And ... on 20 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 54711 of 2011
 

 
Petitioner :- Anuradha Singh And Others
 
Respondent :- State Of U.P. Thru Its Secy. And Others
 
Petitioner Counsel :- Indra Raj Singh,J.P.N. Singh
 
Respondent Counsel :- C.S.C.,Anil Tiwari
 

 
Hon'ble Sunil Hali,J.

On the request of learned Standing Counsel, put up this matter on Friday i.e. 23.9.2011 for further hearing. In the meantime, learned Standing Counsel may obtain instruction and file counter affidavit.

Order Date :- 20.9.2011

(Justice Sunil Hali)

Download the LatestLaws.com Mobile App