Ram Sindhur vs State Of U.P. And Others
2011 Latest Caselaw 4748 ALL

Citation : 2011 Latest Caselaw 4748 ALL
Judgement Date : 20 September, 2011

Allahabad High Court

Ram Sindhur vs State Of U.P. And Others on 20 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 54465 of 2011
 

 
Petitioner :- Ram Sindhur
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- I.P.Singh,Sunita Singh Chauhan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today, the same may be placed on record.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 1.11.2011.

Order Date :- 20.9.2011

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