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Ram Swarath Maurya vs State Of U.P. And Others
2011 Latest Caselaw 4746 ALL

Citation : 2011 Latest Caselaw 4746 ALL
Judgement Date : 20 September, 2011

Allahabad High Court
Ram Swarath Maurya vs State Of U.P. And Others on 20 September, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 51138 of 2011
 

 
Petitioner :- Ram Swarath Maurya
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Akhilesh Kumar Maurya,Chandra Sen Pal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Learned Standing Counsel prays for and is granted a week's time to seek instructions in the matter.

Put up on 28th September, 2011 as fresh.

Order Date :- 20.9.2011

NS

(Justice Sunil Hali)

 

 

 
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