Dulari @ Juguri vs Additional District ...
2011 Latest Caselaw 4726 ALL

Citation : 2011 Latest Caselaw 4726 ALL
Judgement Date : 19 September, 2011

Allahabad High Court

Dulari @ Juguri vs Additional District ... on 19 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 44181 of 2007
 

 
Petitioner :- Dulari @ Juguri
 
Respondent :- Additional District Judge/F.T.C. & Others
 
Petitioner Counsel :- R.P. Dubey
 

 
Hon'ble Sunil Hali,J.

The name of Sri Nagendra Nath Mishra, learned counsel for the respondents, has not been shown in the cause list.

The case is passed over.

List this case in the next cause list showing the name of Sri Nagendra Nath Mishra, Advocate, as counsel counsel for the respondents.

Interim order to continue till the next date of listing.

Order Date :- 19.9.2011

(Justice Sunil Hali)

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