Amitesh Srivastava And Others vs Secretary Madhyamik Shiskha ...
2011 Latest Caselaw 4725 ALL

Citation : 2011 Latest Caselaw 4725 ALL
Judgement Date : 19 September, 2011

Allahabad High Court

Amitesh Srivastava And Others vs Secretary Madhyamik Shiskha ... on 19 September, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 43329 of 2011
 

 
Petitioner :- Amitesh Srivastava And Others
 
Respondent :- Secretary Madhyamik Shiskha Parishad U.P.And Others
 
Petitioner Counsel :- Sanjay Singh
 
Respondent Counsel :- C.S.C.,K.C.Kishan Srivastava
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed on behalf of respondent Nos. 4 and 6 is accepted and taken on record. Rejoinder affidavit to the said counter affidavit may be filed within next two weeks.

List this case after two weeks.

By that time, in all eventuality, the outcome of the enquiry being conducted by the District Magistrate be apprised to this Court through a counter affidavit to be filed by the learned standing counsel.

Order Date :- 19.9.2011

SRY

Download the LatestLaws.com Mobile App