Jagpal Singh vs State Of U.P. And Others
2011 Latest Caselaw 4720 ALL

Citation : 2011 Latest Caselaw 4720 ALL
Judgement Date : 19 September, 2011

Allahabad High Court

Jagpal Singh vs State Of U.P. And Others on 19 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 42518 of 2007
 

 
Petitioner :- Jagpal Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- K.D. Tiwari
 
Respondent Counsel :- C.S.C
 

 
Hon'ble Sunil Hali,J.

As prayed, list in the next cause list.

Order Date :- 19.9.2011

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