Citation : 2011 Latest Caselaw 4710 ALL
Judgement Date : 16 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 2666 of 2006 Petitioner :- Rajendra Kumar Respondent :- Commissioner Azamgarh Division And Others Petitioner Counsel :- Saurabh Gour,A.B.L. Gour Respondent Counsel :- C.S.C.,Awadesh Rai,Gokaran Singh Hon'ble Sunil Hali,J.
As prayed, list in the next cause list.
Learned counsel for the petitioner is directed to supply the english translated copy of the impugned order.
Order Date :- 16.9.2011
NS
(Justice Sunil Hali)
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