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Anil Kumar Singh (Constable) vs Union Of India Thru D.G./R.P.F. ...
2011 Latest Caselaw 4706 ALL

Citation : 2011 Latest Caselaw 4706 ALL
Judgement Date : 16 September, 2011

Allahabad High Court
Anil Kumar Singh (Constable) vs Union Of India Thru D.G./R.P.F. ... on 16 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 44011 of 2011
 

 
Petitioner :- Anil Kumar Singh (Constable)
 
Respondent :- Union Of India Thru D.G./R.P.F. Railway Board And Others
 
Petitioner Counsel :- S.B.Singh
 
Respondent Counsel :- Sudhir Bharti
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 16.9.2011

OP

 

 

 
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