Sudhir Kumar And Others vs State Of U.P. And Others
2011 Latest Caselaw 4695 ALL

Citation : 2011 Latest Caselaw 4695 ALL
Judgement Date : 16 September, 2011

Allahabad High Court

Sudhir Kumar And Others vs State Of U.P. And Others on 16 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 39593 of 2008
 

 
Petitioner :- Sudhir Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.K. Goyal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, list after two weeks along with the connected Writ Petition No.64704 of 2008.

Order Date :- 16.9.2011

(Justice Sunil Hali)

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