Gayatri Devi & Another vs State Of U.P. Through The ...
2011 Latest Caselaw 4678 ALL

Citation : 2011 Latest Caselaw 4678 ALL
Judgement Date : 15 September, 2011

Allahabad High Court

Gayatri Devi & Another vs State Of U.P. Through The ... on 15 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 8127 of 2003
 

 
Petitioner :- Gayatri Devi & Another
 
Respondent :- State Of U.P. Through The Secretary & Others
 
Petitioner Counsel :- Bhagwant Prasad,B.D. Nishad
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Passed over on the illness slip of Sri B.D.Nishad one of the learned counsels for the applicants.

Order Date :- 15.9.2011

Gss

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