Citation : 2011 Latest Caselaw 4667 ALL
Judgement Date : 15 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 39084 of 2004 Petitioner :- Atul Kumar Nayak Respondent :- U.P. Housing & Development Board & Others Petitioner Counsel :- Rajeev Kumar Singh,R.P.S. Chauhan Respondent Counsel :- Sanjay Goswami,S.C. Hon'ble Amitava Lala,J.
Hon'ble Vinay Kumar Mathur,J.
Let the writ petition appear in the next cause list.
Rejoinder affidavit, if any, may be filed with a week.
Order Date :- 15.9.2011
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