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Laxmi Chandra vs 11Th Addl. S.J. And Others
2011 Latest Caselaw 4665 ALL

Citation : 2011 Latest Caselaw 4665 ALL
Judgement Date : 15 September, 2011

Allahabad High Court
Laxmi Chandra vs 11Th Addl. S.J. And Others on 15 September, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 11554 of 1993
 

 
Petitioner :- Laxmi Chandra
 
Respondent :- 11th Addl. S.J. And Others
 
Petitioner Counsel :- V.K. Chaturvedi
 
Respondent Counsel :- A.G.A.
 

 
Hon'ble Arvind Kumar Tripathi,J.

List after two weeks along with office report regarding the service of notice in compliance of the order dated 31.8.2010.

Order Date :- 15.9.2011

Gss

 

 

 
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