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Arun Kumar Banerjee vs State Of U.P. & Another
2011 Latest Caselaw 4664 ALL

Citation : 2011 Latest Caselaw 4664 ALL
Judgement Date : 15 September, 2011

Allahabad High Court
Arun Kumar Banerjee vs State Of U.P. & Another on 15 September, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 794 of 2000
 

 
Petitioner :- Arun Kumar Banerjee
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Ashwani Kukmar Awasthi,Manish Tiwari
 
Respondent Counsel :- Govt. Advocate,S.N. Srivastava
 

 
Hon'ble Arvind Kumar Tripathi,J.

Passed over on the illness slip of Sri Manoj Kumar appearing for Union of India.

List in the next cause list.

Order Date :- 15.9.2011

Gss

 

 

 
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