Pramod Jha vs The P.O. Labour Court And Othes
2011 Latest Caselaw 4657 ALL

Citation : 2011 Latest Caselaw 4657 ALL
Judgement Date : 15 September, 2011

Allahabad High Court

Pramod Jha vs The P.O. Labour Court And Othes on 15 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 6654 of 2007
 

 
Petitioner :- Pramod Jha
 
Respondent :- The P.O. Labour Court And Othes
 
Petitioner Counsel :- Shyam Narain,Sudhanshu Narain
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, list in the next cause list.

Order Date :- 15.9.2011

(Justice Sunil Hali)

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