Citation : 2011 Latest Caselaw 4649 ALL
Judgement Date : 15 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- APPLICATION U/S 482 No. - 823 of 1999 Petitioner :- Heera Lal Gupta Respondent :- State Of U.P. & Another Petitioner Counsel :- Sunil Kumar Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
List again along with the record of connected case showing the name of learned counsel for the parties.
Order Date :- 15.9.2011
Gss
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