Rahul @ Rahul Shreshtha vs State Of U.P.
2011 Latest Caselaw 4636 ALL

Citation : 2011 Latest Caselaw 4636 ALL
Judgement Date : 14 September, 2011

Allahabad High Court

Rahul @ Rahul Shreshtha vs State Of U.P. on 14 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24364 of 2011
 

 
Petitioner :- Rahul @ Rahul Shreshtha
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ayush Singh,Mohit Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Lay before another bench as fresh after obtaining nomination from the Hon'ble the Chief Justice, if possible on 19.9.2011.

Order Date :- 14.9.2011

Gss

Download the LatestLaws.com Mobile App