Mahesh Mani Tripathi vs State Of U.P. Thru Secy. Food And ...
2011 Latest Caselaw 4633 ALL

Citation : 2011 Latest Caselaw 4633 ALL
Judgement Date : 14 September, 2011

Allahabad High Court

Mahesh Mani Tripathi vs State Of U.P. Thru Secy. Food And ... on 14 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 53435 of 2006
 

 
Petitioner :- Mahesh Mani Tripathi
 
Respondent :- State Of U.P. Thru Secy. Food And Civil Supply And Others
 
Petitioner Counsel :- S.P. Shukla,S.K. Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, list in the next cause list.

Order Date :- 14.9.2011

(Justice Sunil Hali)

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