Prahlad Singh vs State Of U.P. And Others
2011 Latest Caselaw 4631 ALL

Citation : 2011 Latest Caselaw 4631 ALL
Judgement Date : 14 September, 2011

Allahabad High Court

Prahlad Singh vs State Of U.P. And Others on 14 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 52714 of 2011
 

 
Petitioner :- Prahlad Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Pankaj Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent no. 5. Learned Standing Counsel appears on behalf of respondent nos. 1 to 4. All the respondents may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 14.9.2011

Download the LatestLaws.com Mobile App