Citation : 2011 Latest Caselaw 4627 ALL
Judgement Date : 14 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 52857 of 2011 Petitioner :- Kumari Anjana Devi Respondent :- State Of U.P. And Others Petitioner Counsel :- Ravi Prakash Srivastava Respondent Counsel :- C.S.C.,Lal Chandra Mishra Hon'ble Dilip Gupta,J.
As prayed for by learned counsel for the petitioner, place this petition as fresh on 19th September, 2011.
Order Date :- 14.9.2011
SK
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