Baidya Nath Mani Tripathi vs State Of U.P. And Others
2011 Latest Caselaw 4623 ALL

Citation : 2011 Latest Caselaw 4623 ALL
Judgement Date : 14 September, 2011

Allahabad High Court

Baidya Nath Mani Tripathi vs State Of U.P. And Others on 14 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 6644 of 2011
 

 
Petitioner :- Baidya Nath Mani Tripathi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajeev Misra
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Sunil Hali,J.

As prayed, put up tomorrow i.e. 15.9.2011.

Order Date :- 14.9.2011

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