Satya Prakash Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 4616 ALL

Citation : 2011 Latest Caselaw 4616 ALL
Judgement Date : 14 September, 2011

Allahabad High Court

Satya Prakash Singh And Others vs State Of U.P. And Others on 14 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 53281 of 2011
 

 
Petitioner :- Satya Prakash Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.C.Shukla
 
Respondent Counsel :- C.S.C.,Pushpendra Singh
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 14.9.2011

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